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Madhya Pradesh High Court

Parimal Singh vs The Board Of Secondary Education Thr on 18 October, 2016

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                                                  W.P. No. 5675/2016
       18.10.2016
             Shri    Ram   Kishor   Sharma,   learned   counsel   for   the
       petitioner.
             Shri J.P.S. Baghel, learned counsel for the respondents.

Let reply be positively filed within two weeks. It is made clear that learned counsel for the respondents should also deal with the aspect as to whether the present controversy involved herein is covered by the common order dated 30.11.2015 rendered by the coordinate Bench of this Court in various cases including W.P. No. 3502/2014.

List in the week commencing 07.11.2016.

              (Sheel Nagu)                     (S.K. Awasthi)
                 Judge                             Judge


Aman