Madhya Pradesh High Court
Parimal Singh vs The Board Of Secondary Education Thr on 18 October, 2016
1
W.P. No. 5675/2016
18.10.2016
Shri Ram Kishor Sharma, learned counsel for the
petitioner.
Shri J.P.S. Baghel, learned counsel for the respondents.
Let reply be positively filed within two weeks. It is made clear that learned counsel for the respondents should also deal with the aspect as to whether the present controversy involved herein is covered by the common order dated 30.11.2015 rendered by the coordinate Bench of this Court in various cases including W.P. No. 3502/2014.
List in the week commencing 07.11.2016.
(Sheel Nagu) (S.K. Awasthi)
Judge Judge
Aman