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[Cites 0, Cited by 0] [Section 93C] [Entire Act]

State of Bihar - Subsection

Section 93C(21) in Rules Framed by Board of Revenue under section 90

(21)The male plants weeded out from the ganja fields shall be stored away in a place within the enclosure of the field at a distance of about 20 yards and shall be destroyed within a week in the presence of the officer, in charge of the field.