Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(2)(ii) in Uttarakhand Value Added Tax Rules, 2005

(ii)sale of goods in the course of export outside the territory of India ;