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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(x) in The Burdwan University Act, 1981.

(x)to appoint [* * *] [Substituted 'Teachers' by Act No. 12 of 2011.], officers and employees of the University and to fix their emoluments and define their duties and other terms and conditions of service in accordance with the Statutes and the Ordinances and to suspend, discharge or otherwise punish in accordance with the Statutes and the Ordinances such [* * *] [Substituted 'Teachers' by Act No. 12 of 2011.], officers and employees;