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[Cites 0, Cited by 3] [Section 2(3)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3)(g) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(g)any other establishment which the Government may, by notification, declare to be an industrial establishment for the purpose of this Act.