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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in The U.P. Secondary Education Services Commission Rules, 1995

(3)The Selection Committee shall after considering the cases of candidates on the basis of lists referred to in sub-rule (2) prepare subjectwise lists of selected candidates for appointment in lecturers grade and groupwise lists in trained graduate (L.T.) grade in order of merit as disclosed by the quality points compiled under sub-rule (2). If two or more candidates obtained equal quality points, then the name of the candidate who is older in age shall be placed higher in the list. The number of names in the list shall be larger (but not larger than twenty-five per cent) than the number of vacancies advertised under sub-rule (1).Explanation. - Tor the purposes of sub-rule (1) and this sub-rule, the word groupwise means in accordance with the group specified in the explanation to sub-rule (2) of Rule 11.