Section 14(2)(c) in The M.P. Motoryan Karadhan Rules, 1991

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(c)the proof as required in clause (a), (b) or (e) of sub-section (2) of Section 14 of the Act in the case of refund of life time tax;

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