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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(e) in The Sikkim Lotteries (Prohibition on Running of and Sale of Single Digit and Private Lottery Tickets) Act, 1993

(e)uses any premises, or cause or knowingly permits any premises to be used for the purpose connected with the promotion or conduct of any single digit or private lottery; or