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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(1)(b) in Telangana District Boards Act, 1955

(b)in delegating to any such Committee power to frame terms binding on each such body as to the construction and future maintenance of any joint work and any power which might be exercised by either or any of such bodies; and