Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 55] [Entire Act] State of Karnataka - Subsection Section 55(a) in The Karnataka Police Act, 1963. (a)that the movements or acts of any person are causing or calculated to cause alarm, danger or harm to person or property, or
