Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Limited on 4 January, 2022

Author: Manmohan

Bench: Manmohan, Navin Chawla

                          $~1
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ITA 161/2020
                                THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                                TAXATION -1                              ..... Appellant
                                             Through  Ms.Mansie Jain, Advocate.

                                                    versus

                                ADOBE SYSTEMS SOFTWARE IRELAND LIMITED
                                                                     ..... Respondent
                                                    Through       Mr.Vishal Kalra, Advocate.

                                CORAM:
                                HON'BLE MR. JUSTICE MANMOHAN
                                HON'BLE MR. JUSTICE NAVIN CHAWLA
                                        ORDER

% 04.01.2022 The appeal has been heard by way of video conferencing. Mr.Ruchir Bhatia, learned counsel for the appellant is stated to be unwell. In the interest of justice, re-notify on 08th February, 2022.

MANMOHAN, J NAVIN CHAWLA, J JANUARY 4, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:06.01.2022 21:03:42