Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Limited on 4 January, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 161/2020
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -1 ..... Appellant
Through Ms.Mansie Jain, Advocate.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED
..... Respondent
Through Mr.Vishal Kalra, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 04.01.2022 The appeal has been heard by way of video conferencing. Mr.Ruchir Bhatia, learned counsel for the appellant is stated to be unwell. In the interest of justice, re-notify on 08th February, 2022.
MANMOHAN, J NAVIN CHAWLA, J JANUARY 4, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:06.01.2022 21:03:42