Bombay High Court
Pandurang Khandu Patil vs Deputy Collector (Acquisition) Raigad ... on 2 February, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION STAMP NO. 26496 OF 2022
In
WRIT PETITION 9888 OF 2015
Baliram Lahu Bhaud And Ors. ....PETITIONER
V/S
Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT
And Ors.
WITH INTERIM APPLICATION STAMP NO. 26489 OF 2022 In Writ Petition 9888 OF 2015 Haribhau Vitthal Khandekar ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 26495 OF 2022 In Writ Petition 9889 OF 2015 Shimgya Nathu Katkari ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 31804 OF 2022 In Page 1/3 ::: Uploaded on - 02/02/2023 ::: Downloaded on - 03/02/2023 17:34:26 ::: Writ Petition 11513 OF 2015 Maruti Govind Pawar (katkari) Decd. Thr. Lhr ....PETITIONER Kashi Maruti Pawar V/S Dy. Collector (acquisition) Raigad And Ors ....RESPONDENT WITH INTERIM APPLICATION STAMP NO. 31801 OF 2022 In Writ Petition 11513 OF 2015 Maruti Govind Pawar (katkari) Decd. Thr. Lhr ....PETITIONER Kashi Maruti Pawar V/S Dy. Collector ( Acquisition) Raigad And Ors ....RESPONDENT WITH INTERIM APPLICATION STAMP NO. 26485 OF 2022 In Writ Petition 9888 OF 2015 Gangubai Bhagwan Patil ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
WITH INTERIM APPLICATION STAMP NO. 26486 OF 2022 In Writ Petition 9885 OF 2015 Santosh Janu Shigvan ....PETITIONER V/S Deputy Collector (acquisition) And Ors ....RESPONDENT Page 2/3 ::: Uploaded on - 02/02/2023 ::: Downloaded on - 03/02/2023 17:34:26 ::: WITH INTERIM APPLICATION STAMP NO. 26503 OF 2022 In Writ Petition 8856 OF 2015 Ramdas Ganpati Katkari ....PETITIONER V/S Deputy Collector (acquisition) Raigad And Ors.
....RESPONDENT WITH INTERIM APPLICATION STAMP NO. 26476 OF 2022 In Writ Petition 9888 OF 2015 Pandurang Khandu Patil ....PETITIONER V/S Deputy Collector (acquisition) Raigad Alibaug....RESPONDENT And Ors.
CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 2nd February, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 02/02/2023 ::: Downloaded on - 03/02/2023 17:34:26 :::