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Madhya Pradesh High Court

Santosh Adivasi vs The State Of Madhya Pradesh on 12 February, 2020

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 CRA-5869-2019 The High Court Of Madhya Pradesh CRA-5869-2019 (SANTOSH ADIVASI Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 12-02-2020 As prayed by Shri Amit Dubey, learned counsel for the appellant, list the case after a week.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE Tabish Digitally signed by MOHD TABISH KHAN Date: 14/02/2020 17:46:40