Madhya Pradesh High Court
Santosh Adivasi vs The State Of Madhya Pradesh on 12 February, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-5869-2019 The High Court Of Madhya Pradesh CRA-5869-2019 (SANTOSH ADIVASI Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 12-02-2020 As prayed by Shri Amit Dubey, learned counsel for the appellant, list the case after a week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Tabish Digitally signed by MOHD TABISH KHAN Date: 14/02/2020 17:46:40