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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(7) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(7)Conveyors which carry loads up inclines shall be provided with mechanical devices that will prevent machinery from reversing the loads back towards the loading point in the event of the power being cut off.