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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(ii) in The Bihar Fish Jalkar Management Act, 2006

(ii)The Reserve Deposit Fixation Committee will fix the Government selling price of different types of agua-product, after every five years evaluating the data of the market selling rate of different types of aqua-product placed by the District Fisheries Officer.