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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in Maharashtra Cinemas (Regulation) Rules, 1966

(2)[ In the case of quasi-permanent cinemas, the external walls of the auditorium and floor shall be of fire-resisting material. The ceiling may be of such material as will give adequate protection against fire. In the case of touring cinemas, the external walls of the auditorium may be of cloth washed with lime or of any fire-resisting material and there may not be any roof over the auditorium.Explanation. - The materials mentioned in the proviso to sub-rule (1) shall be considered to be fire-resisting material for the purposes of this rule.] [Substituted by G. N. of 26.5.1970.]