Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 677] [Entire Act] State of Uttar Pradesh - Subsection Section 677(3) in Rules under the United Provinces Excise Act, 1910 (3)No pass shall be required for the transport of denatured spirit in quantities not exceeding the limit of retail sale.IV-Possession
