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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(5) in The Orissa Dental Council Rules, 1969

(5)The President or a member may, either at the beginning of the meeting or after the conclusion of the debate on a particular item during the meeting suggest a change in the order of business on the agenda, if the State Council agrees, such change shall take place.