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[Cites 0, Cited by 0] [Section 95(1J)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(1J)(ii) in Finance Act, 2020

(ii)for the words, brackets, letters and figures "the monetary limits specified under clause (a) or clause (b) of section 44AB", the words "one crore rupees in case of business or fifty lakh rupees in case of profession" shall be substituted.