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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(1)(a) in The Bombay Minor Mineral Extraction Rules, 1955

(a)
(i)If the applicant is an individual, his name, nationality, profession and, residence; and
(ii)If the applicant is a company, syndicate, partnership or private firm, its name, nature and place of business and place of registration or incorporation;