Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] NCT Delhi - Subsection Section 24(1)(f) in Indraprastha Institute of Information Technology Delhi Act, 2007 (f)Regulation of the conduct and duties of the employees of the Institute and regulation of the conduct of the students of the Institute;