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Karnataka High Court

Sri S K Siddaramaiah vs The United India Insurance Co Ltd on 18 November, 2011

'Q E HIQE CQURT LEGAL SERVICES CGMMITTEE, BEEQRE TI-IE LOK ADALAT :3: THE HIGH COURT OF KARNATAKA AT BAN§'.'§1§ETé:RE ,1 "

BATEI) THIS THE ism DAY 0:? 1\?"GVE1%*lZBER; gm:
CONCILIATORS PREs:EN§i*;.. ' % HGINFBLEE MR. JUSTIQE N.1«;.P-A:rILT X f "

% SRL K9M.NATARAJ§'*MEMBER_ j ~ -' Miscellaneous First'~.é§.ppeéiI (Lek Adalat " ' BETWEEN:

Sri. S.K.Si.ddaramaiah§ S/Qiiempanna, H Aged abeut 51 yeara ' V R/0.SuiaiahnapaEya, . .
Cheiur Habiig GubE)i"E'aj1i3.{, Tumkur District. _ New 12/3: 1% Crass, " ' LB Shastri Extensiorg ' _ Raghavendra Caiany, _V ._ ~~ Evladhugiyi Taiukv _ A " V' Apyellant V. {By Xé?;LB.fSi.;ddara;z zi'éi:a:.11 8: M¢B.Ryaki1a§ Advocates) The1U:i'i%_;_€é; £:3$¢":i3 Ezisvzirance CG; Li&.. V V , vi 51 E'i0c%If[;.§ayaé%eé;_/'3: '€G:::p}€X, _ 531 R935}; 'Az'::§::;«:;;':~ W 5?: gm. _ _T '-«.._RE:Vp_:es€::iefi E33' its Branch Managez.
.jS:r§;%_"3iVéVd€'a:::a:;:a§ah Ha _ S,58.§?ar9.:é;es12waraia§3 E56"
éggeé gbaut 3: years, T §<';'7€;iE.E.E0saha3§i :fi§age§ Baiiadahaéli 1305?, Nitézifs H0§Ei5 " fiubbi Taiuig Tumkur Sisiirisa Resyanéents {By 3:3; §..R.Ramesi:, §§€1:"§'$$3i€ far R-EL} Bank 59:' a }3€1'iGd <3? 5 years with iiberty ta dyaw 111$ §r:§€resi____e:;»:{: {he $326 amsuni and size baéarzaéa 58% ef the 2:::1<3L1ni, shzéé be ¥:f:3"£é:éfL's$é%i i§: fax/'3u1" sf the ap§€Bant
53. This mjseeilanéous first appsai sianéfis fii_$;éQs'e_c§': ':>f--.i_r:-.i;§:%f1*:t';{ s éf ' '£116 Jaint meme. Thé award of theV.'€raibufia§_ 'shafl ,Ss?::5:i1"Iv'€VZi'.1"}3;(:?C.1'iif§€.(i£§".' accordingly. Draw up the Award aCC0rdi§;i'gZ}}'§ _ RR