Jammu & Kashmir High Court - Srinagar Bench
Azhar Javaid Rather vs Ut Of J&K Thr. P/S Batamaloo on 4 February, 2023
Sr. No. 38
Regular
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
Bail App. No. 138/2022
Azhar Javaid Rather ...Petitioner(s)/appellant(s)
Through: Mr. J.H. Reshi, Advocate.
Vs.
UT of J&K thr. P/S Batamaloo ...Respondent(s)
Through: Mr. Sajad Ashraf, GA
CORAM:
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE.
ORDER
04.02.2023 Heard in part. List on 10.02.2023 for continuation of arguments, higher up.
(RAJESH SEKHRI) JUDGE SRINAGAR 04.02.2023 Showkat