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Jammu & Kashmir High Court - Srinagar Bench

Azhar Javaid Rather vs Ut Of J&K Thr. P/S Batamaloo on 4 February, 2023

                                                                    Sr. No. 38
                                                                    Regular
  IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                           Bail App. No. 138/2022


Azhar Javaid Rather                                 ...Petitioner(s)/appellant(s)

Through:      Mr. J.H. Reshi, Advocate.

                                      Vs.

UT of J&K thr. P/S Batamaloo                                  ...Respondent(s)

Through:      Mr. Sajad Ashraf, GA

CORAM:

HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE.
                                 ORDER

04.02.2023 Heard in part. List on 10.02.2023 for continuation of arguments, higher up.

(RAJESH SEKHRI) JUDGE SRINAGAR 04.02.2023 Showkat