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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(1)The University shall, subject to the provisions of this Act and the Statutes, be open to all persons irrespective of their religion, race caste sex, place of birth or any of them.