Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(7B) in The Code of Civil Procedure, 1908 (7B)"India", except in sections 1, 29, 43, 44, [44A] [ Inserted by Act 2 of 1951, Section 4.], 78, 79, 82, 83 and 87-A, means the territory of India excluding the State of Jammu and Kashmir;]
