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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(j) in Rajasthan Public Procurement Rules, 2012

(j)any other method of procurement notified by the State Government satisfying the principles of procurement contained in the Act and which the State Government considers necessary in public interest.