Jharkhand High Court
Lalu Prasad ? Lalu Prasad Yadav vs State Of Jharkhand Htr.C.B.I. on 5 July, 2013
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 1466 of 2005
Lalu Prasad @ Lalu Pd. Yadav .... Petitioner
Versus
The State of Jharkhand through CBI (AHD),
Ranchi, Jharkhand .... Opposite Party
CORAM: HON'BLE MR. JUSTICE D.N. PATEL
For the Petitioner : None
For the State : None
th
09/Dated: 5 July, 2013
1.When the matter is called out, learned counsel for the petitioner is absent. Neither the matter is mentioned nor anybody appears on behalf of the petitioner.
2. Hence, this petition is dismissed for default.
(D.N. Patel, J.) Ajay