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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(1)(a) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(a)in a case where such weight or measure or weighing or measuring instrument is being manufactured at the commencement of this Act on the pattern of an existing design, within such period as may be prescribed;