Section 116(1)(i) in U.P. Zila Panchayats Service Rules, 1970
(i)the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] in the case of deputation from a [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.] in the district to another [Kshettra Panchayat] [Substituted by U. P. Act No. 9 of 1994.] within the same district;