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Chattisgarh High Court

Komal vs State Of Chhattisgarh on 8 June, 2016

                                         1

                                                                            NAFR

              HIGH COURT OF CHHATTISGARH, BILASPUR

                              WPC No. 1441 of 2016

• Fagani W/o Late Shri Ankalhu, Aged About 68 Years R/o. Village Nandinikundani,
  Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil
  Dhamdha, District Durg Chhattisgarh.

                                                                    ---- Petitioner

                                     Versus

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi
   Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

                                                                ---- Respondents

WPC No. 1450 Of 2016 • Ramsahai S/o Balaram Gadariya, Aged About 35 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1445 Of 2016 • Gaidu S/o Rumuk Thethwar, Aged About 40 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner 2 Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1446 Of 2016 • Mansharam S/o. Manrakhan, Aged About 60 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1448 Of 2016 • Nilkanth S/o Ferha Patel, Aged About 28 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh. 3

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1449 Of 2016 • Baratu S/o Samaru Gond, Aged About 58 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1442 Of 2016 • Komal S/o Jagdish Rawat, Aged About 31 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1444 Of 2016 • Ramji S/o Mahettar Yadav, Aged About 60 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

4

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1443 Of 2016 • Ganguram S/o. Shri Jhumuk, Aged About 55 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1447 Of 2016 • Chowaram S/o Kriparam Sahu, Aged About 55 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh. 5

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1452 Of 2016 • Smt. Dharam Bai W/o Shivkumar Sahu, Aged About 35 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1453 Of 2016 • Jagrakhan S/o. Bhaiyaram, Aged About 63 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1454 Of 2016 • Madhuri W/o Lachhiram Sahu, Aged About 45 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner 6 Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1455 Of 2016 • Shankar Rathore S/o Late Shri Parasram Rathore, Aged About 50 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1456 Of 2016 • Kripal Sahu S/o Shri Prahlad Sahu, Aged About 45 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh. 7

---- Respondents WPC No. 1457 Of 2016 • Dukhit Yadav S/o Late Shri Ganesh Yadav, Aged About 43 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1458 Of 2016 • Sharad S/o Arjun Yadav, Aged About 35 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1459 Of 2016 • Narayan S/o. Shri Tularam, Aged About 32 Years R/o. Village Nandinikundani, Ward No. 13, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner 8 Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1460 Of 2016 • Smt. Santoshi Adile Aged About 36 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1461 Of 2016 • Smt. Khediya Yadav W/o Late Shri Khemuchandu Yadav, Aged About 65 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh. 9

---- Respondents WPC No. 1462 Of 2016 • Meva Prasad S/o. Shri Bhogilal, Aged About 65 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1463 Of 2016 • Shankar Sahu S/o. Ahibaran, Aged About 44 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1464 Of 2016 • Lalit S/o Veduram Sahu, Aged About 45 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner 10 Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1465 Of 2016 • Dhan Bai W/o Dashrath Lodhi, Aged About 60 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1466 Of 2016 • Goverdhan S/o Kejau, Aged About 36 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents 11 WPC No. 1467 Of 2016 • Gambhir S/o Kriparam Sahu, Aged About 39 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1468 Of 2016 • Teerath S/o. Shri Kariya, Aged About 55 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1469 Of 2016 • Kapil S/o. Pardeshi, Aged About 48 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi 12 Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1470 Of 2016 • Janak S/o Khorbahara Sahu, Aged About 65 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1473 Of 2016 • Sant Kumar S/o. Shri Pardeshi, Aged About 55 Years R/o. Village Nandinikundani, Ward No. 13, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents 13 WPC No. 1474 Of 2016 • Balaram Pal S/o Late Shri Ranchhor Pal, Aged About 73 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1475 Of 2016 • Lakhan Pal S/o Late Shri Ramprasad Pal, Aged About 40 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1476 Of 2016 • Ramesh Tanreja S/o. Late Shri Bharamal, Aged About 50 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi 14 Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1477 Of 2016

1. Birbal S/o Kanshram Narehad, Aged About 30 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

2. Bishauha S/o Derha Dhobi, Aged About 55 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

3. Kriparam S/o Tiharu Sahu, Aged About 59 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

4. Shankar S/o Derha Dhobi, Aged About 47 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

5. Dinesh S/o Shatruhan, Aged About 28 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

6. Shiv Kumar S/o Manrakhan Sahu, Aged About 45 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

7. Dev Kumar S/o Manulal Sahu, Aged About 40 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

8. Suresh S/o Chaitram, Aged About 33 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

9. Dwarika Prasad Pandey S/o Late Shri Shiv Charan Prasad Pandey, Aged About 75 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

10. Rakesh Lahre S/o Late Shri Hincharan Lahre, Aged About 35 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

11. Khilawan Narehad S/o Shri Johan Narehad, Aged About 34 Years R/o Village 15 Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

12. Shyamratan Bhukhau Marar S/o Late Bhukhau Marar, Aged About 57 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

13. Keshav Prasad Pandey S/o Late Shri Bahadur Pandey, Aged About 47 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

14. Rajendra S/o Late Shri Khemu Yadav, Aged About 42 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

15. Gajadhar Ganesh S/o Late Shri Ganesh Aged About 42 Years R/o Village Nandinikhundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioners Versus

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tehsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1478 of 2016 • Bhojram S/o Sonsai Teli, Aged About 58 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh. 16

---- Respondents WPC No. 1479 Of 2016 • Omprakash S/o Shiv Kumar, Aged About 35 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1480 Of 2016 • Santosh S/o. Shri Arjun, Aged About 33 Years R/o. Village Nandinikundani, Ward No. 13, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1481 Of 2016 • Anuj S/o Sukhram Sahu, Aged About 38 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner 17 Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1482 Of 2016 • Thakur Ram Sahu S/o Late Shri Ahibaran Sahu, Aged About 68 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1483 Of 2016 • Durpat Bai W/o Khoman Lodhi, Aged About 52 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents 18 WPC No. 1484 Of 2016 • Milan S/o Kheduram Gadariya, Aged About 48 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents WPC No. 1487 Of 2016 • Johan Nishad S/o Late Shri Shahasram, Aged About 65 Years R/o. Village Nandinikundani, Ward No. 20, Post Office Nandanikhundani, Police Station Nandani Nagar, Tahsil Dhamdha, District Durg Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through : Secretary, Revenue Department, Mahanadi Bhawan, Mantralaya, Capital Complex, New Raipur, District Raipur (Chhattisgarh)

2. Collector, Durg, District Durg, Chhattisgarh.

3. Tahsildar, Durg, District Durg Chhattisgarh.

4. Nayab Tahsildar, Ahiwara, District Durg, Chhattisgarh.

---- Respondents For Petitioners : Shri Manoj Paranjpe, Shri Vaibhav P. Shukla and Shri Prashant Gupta, Advocates.

For Respondents/State : Shri Shashank Thakur, Govt. Advocate. 19

HON'BLE THE VACATION JUDGE Order On Board 08/06/2016

1. As the facts and issues involved in all these writ petitions are similar and identical, they are being disposed of by this common order. For convenience, the leading case shall be Writ Petition (C) No.1441 of 2016.

2. The challenge in the present writ petitions is the notice date 01.06.2016 (Annexure P/1) whereby the petitioner have been asked to move out of their house as they have been found to have encroached upon the said property.

3. Learned counsel appearing for the petitioners submits that the petitioners are residents of the said village since more than five decades and having constructed Pakka houses in the said place and are in continuous and uninterrupted possession over the said houses. They have also obtained all the civic rights from the local bodies being resident of the said houses. Suddenly on 01.06.2016 (Annexure P/1) notice of removal of encroachment has been served upon the petitioners with a direction to remove the encroachment i.e. dwelling houses/shops within a period of seven days and also to pay a fine of Rs. 100/- each leading to the filing of these writ petitions.

4. The counsel for the petitioners submits that admittedly the impugned order is appealable but the reason they have approached the writ court is because of the fact that the manner in which the respondents have issued the impugned notice speaks of their malafide.

5. Learned counsel for the petitioners submit that the order declaring the petitioners to be encroacher has not been supplied by the Naib Tehsildar in spite of request being made by them. He further submits that the period of seven days provided by the authorities concerned for vacating the house is not at all reasonable. According to the petitioners, they have been staying in the said houses or in 20 occupation of the said property for decades and suddenly asking them to leave their houses and find an alternative shelter is too harsh a decision and hits Article 21 of the Constitution of India. He submits that the said order is an appealable order but unless the said order is supplied to them, they could not have preferred an appeal and within that period the respondents may take a coercive steps as mentioned in the notice itself.

6. Learned Government Advocate, appearing for the State at this stage submits that Section 44 of the Land Revenue Code specifically provides remedy of preferring Appeal before the Sub Divisional Officer against the order passed by the Naib Tehsildar. He further fairly submits that in case if the grievance of the petitioners is only that of not granting of the order passed under Section 248 of the Land Revenue Code by the Naib Tehsildar, he shall ensure serving of a copy of the said order to the petitioners within a period of seven days from today and further prays for rejection of the writ petitions for having statutory alternative remedy. He also submits that after providing a copy of the order passed by the Naib Tehsildar, the petitioners may be directed to prefer statutory appeal as provided under Section 44 of the Land Revenue Code within a stipulated period, to which the counsel for the petitioners have no objection.

7. In the light of aforesaid facts and circumstances, it is directed that the concerned respondent i.e. Tehsildar/Naib Tehsildar in all the cases shall provide a copy of order passed by him under Section 248 of the Land Revenue Code to the petitioners within a period of 7 days from today, and thereafter within a further period of 10 days, the petitioners would have the liberty to prefer appeal before the Appellate authority.

8. It is directed that in the event if the petitioners prefer an appeal along with an application for interim relief within the stipulated period, the appellate authority shall take into consideration and decide the same as expeditiously as possible. 21

9. It is further directed that during the period of providing copy of orders passed by the Naib Tehsildar to the petitioners and thereafter for a further period of ten days for preferring an appeal along with stay application, no coercive steps shall be taken by the respondent authorities against the petitioners as per notice dated 01.06.2016 (Annexure P/1).

10. With the aforesaid directions, all the writ petitions stand finally disposed of.

Sd/-

(P. Sam Koshy) VACATION JUDGE inder