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Bombay High Court

Yash Metal Impex Pvt.Ltd. And Anr vs The Principal Commissioner Of Central ... on 9 March, 2022

Bench: K.R. Shriram, N.J. Jamadar

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       signed by                                      1/1                          905-wpl-310-22.doc
       MEERA
MEERA MAHESH
MAHESH JADHAV
JADHAV Date:
       2022.03.11             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       10:41:23
       +0530                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                   WRIT PETITION (L) NO. 310 OF 2022

              M/s Yash Metal Impex Pvt Ltd.                         ....Petitioner
                    V/s.
              The Principal Commissioner of Central
              GST, Mumbai South & Ors.                              ...Respondents

                                                      ----

Mr. Rahul S Kadam for Petitioner Mr. Jitendra Mishra a/w Mr. Satyaprakash Sharma, Mr. Amit Singh and Mr. Ranjiv Aithe for Respondent No.1 to 3

----

CORAM : K.R. SHRIRAM & N.J. JAMADAR, JJ DATED : 9th MARCH 2022 P.C. :

1 Petition to come up in due course.

(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.) Meera Jadhav