Bombay High Court
Yash Metal Impex Pvt.Ltd. And Anr vs The Principal Commissioner Of Central ... on 9 March, 2022
Bench: K.R. Shriram, N.J. Jamadar
Digitally
signed by 1/1 905-wpl-310-22.doc
MEERA
MEERA MAHESH
MAHESH JADHAV
JADHAV Date:
2022.03.11 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
10:41:23
+0530 ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 310 OF 2022
M/s Yash Metal Impex Pvt Ltd. ....Petitioner
V/s.
The Principal Commissioner of Central
GST, Mumbai South & Ors. ...Respondents
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Mr. Rahul S Kadam for Petitioner Mr. Jitendra Mishra a/w Mr. Satyaprakash Sharma, Mr. Amit Singh and Mr. Ranjiv Aithe for Respondent No.1 to 3
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CORAM : K.R. SHRIRAM & N.J. JAMADAR, JJ DATED : 9th MARCH 2022 P.C. :
1 Petition to come up in due course.
(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.) Meera Jadhav