Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 251(5)] [Section 251] [Entire Act]

State of Uttar Pradesh - Subsection

Section 251(5)(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)collapse or failure of lifting appliances or hoist or conveyors or breakage or failure of rope, chain, or loose gears, overturning of cranes used in building or other construction work, falling of objects from height;