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State of Odisha - Section

Section 66 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

66. Publication of the results.

- The Election Commission shall forthwith cause the names of all the Councillors elected in the Municipality reported to him under Sub-rule (2) of Rule 32 and under Rule 65 to be published in the Orissa Gazette and shall communicate copy of the list of the names so published to the State Government for information.Chapter-VI Election of Chairperson and Vice-Chairperson of Municipalities