Delhi High Court - Orders
Vikas Promoters Pvt Ltd vs Muncipal Corporation Of Delhi on 5 April, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4161/2023
VIKAS PROMOTERS PVT LTD ..... Petitioner
Through: Mr.Mritunjay Kumar Singh,
Mr.Deepak Vohra and Mr.Mayank
Kumar, Advocates
versus
MUNCIPAL CORPORATION OF DELHI ..... Respondent
Through: Ms.Sunieta Ojha, Standing Counsel,
MCD with Ms.Hemlata Ranga,
Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 05.04.2023 CM.APPL No. 16130/2023 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of. W.P.(C) 4161/2023 & CM. APPL. No. 16129/2023
1. Issue notice.
2. Ms. Sunieta Ojha, learned Standing Counsel appears and accepts notice on behalf of the respondent/MCD and seeks some time to file the counter-affidavit. Let the same be filed before the next date of hearing.
3. Re-notify on 26.09.2023.
MANOJ KUMAR OHRI, J APRIL 5, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:06.04.2023 15:25:30