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Delhi High Court - Orders

Vikas Promoters Pvt Ltd vs Muncipal Corporation Of Delhi on 5 April, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                $~56
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(C) 4161/2023
                                     VIKAS PROMOTERS PVT LTD                    ..... Petitioner
                                                      Through: Mr.Mritunjay     Kumar          Singh,
                                                               Mr.Deepak Vohra and Mr.Mayank
                                                               Kumar, Advocates

                                                          versus

                                      MUNCIPAL CORPORATION OF DELHI     ..... Respondent
                                                  Through: Ms.Sunieta Ojha, Standing Counsel,
                                                           MCD with Ms.Hemlata Ranga,
                                                           Advocate.

                                      CORAM:
                                      HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                   ORDER

% 05.04.2023 CM.APPL No. 16130/2023 (Exemption)

1. Allowed, subject to all just exceptions.

2. Application stands disposed of. W.P.(C) 4161/2023 & CM. APPL. No. 16129/2023

1. Issue notice.

2. Ms. Sunieta Ojha, learned Standing Counsel appears and accepts notice on behalf of the respondent/MCD and seeks some time to file the counter-affidavit. Let the same be filed before the next date of hearing.

3. Re-notify on 26.09.2023.

MANOJ KUMAR OHRI, J APRIL 5, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:06.04.2023 15:25:30