Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(ii) in The Rules To Regulate Proceedings For Contempt Of The Supreme Court, 1975 (ii)a copy of, or a statement relating to, the objectionable matter constituting the alleged contempt;
