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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(4) in The Gujarat Technological University Act, 2007

(4)The person to be appointed as Vice-Chancellor shall,-
(i)be an eminent educationist, technologist, administrator industrialist having vision for human resource development,
(ii)have been associated with Gujarat in terms of development, education, philanthropy, industrial or business development or exemplary administration in the services of the State, Corporation or the public bodies.
(iii)not have attained the age of 65 years on the date of nomination or renomination.