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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(2)(d) in The Maharashtra Stamp Act, 1958

(d)[ the manner of ascertaining the true market value of immovable property:] [This clause was inserted by Maharashtra 9 of 1988, Section 37(d), (w.e.f. 22.4.1988).]