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Delhi High Court - Orders

M/S Yamuna Gases & Chemicals L vs Govt Of Nct Of Delhi & Ors on 21 March, 2018

Author: Vinod Goel

Bench: Vinod Goel

$~2
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 12459/2006 & CM APPL. 3599/2009
      M/S YAMUNA GASES & CHEMICALS L           ..... Petitioner
                  Through: Mr.Ajit Dayal, Advocate

                          versus

      GOVT OF NCT OF DELHI & ORS                ..... Respondents
                   Through: Mr.Raj Rishi, Advocate for R-3.

      CORAM:
      HON'BLE MR. JUSTICE VINOD GOEL
                   ORDER

% 21.03.2018 At joint request, list on 09.04.2018.

VINOD GOEL, J.

MARCH 21, 2018 "shailendra"