Delhi High Court - Orders
M/S Yamuna Gases & Chemicals L vs Govt Of Nct Of Delhi & Ors on 21 March, 2018
Author: Vinod Goel
Bench: Vinod Goel
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12459/2006 & CM APPL. 3599/2009
M/S YAMUNA GASES & CHEMICALS L ..... Petitioner
Through: Mr.Ajit Dayal, Advocate
versus
GOVT OF NCT OF DELHI & ORS ..... Respondents
Through: Mr.Raj Rishi, Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 21.03.2018 At joint request, list on 09.04.2018.
VINOD GOEL, J.
MARCH 21, 2018 "shailendra"