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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3)(d) in The Milk and Milk Product Order, 1992

(d)a batch or code number, except in the case of any-
(i)package weighing less than 60 grams or 60 millilitres of milk or milk product; and
(ii)milk (including sterilized milk but not including condensed milk) packed in bottles, cartons, or sachets;