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State of Maharashtra - Section

Section 10 in The Rajiv Gandhi Science And Technology Commission Act, 2004

10. Project Funding.

(1)The Commission may provide suitable financial support to the institutions chosen for development of technology, formulation of projects, undertaking demonstration of projects, implementing the projects or any other functions of the Commission.
(2)The Commission shall frame regulations, for identification of institutions and for providing financial support under sub-section (1) of such institutions.