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Supreme Court - Daily Orders

M/S. Cotton Care Exports Pvt. Ltd. Etc. vs United India Insurance Company Ltd. on 12 July, 2016

Bench: S.A. Bobde, Ashok Bhushan

     ITEM NO.39                              COURT NO.13                 SECTION IVB

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   Nos.15682-15683/2016

     (Arising out of impugned final judgment and order dated 18/03/2016
     in ARB. PETITION No.80/2015 and ARB. PETITION No.106/2015, passed
     by the High Court Of Punjab & Haryana At Chandigarh)

     M/S. COTTON CARE EXPORTS PVT. LTD. ETC.                             Petitioner(s)

                                                    VERSUS

     UNITED INDIA INSURANCE COMPANY LTD. AND ANR.                        Respondent(s)

     Date : 12/07/2016 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                 Mr. Vineet Bhagat,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

These special leave petitions are dismissed.




                         (Sanjay Kumar-II)                         (Indu Pokhriyal)
                          Court Master                               Court Master




Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2016.07.12
17:03:08 IST
Reason: