Supreme Court - Daily Orders
M/S. Cotton Care Exports Pvt. Ltd. Etc. vs United India Insurance Company Ltd. on 12 July, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.39 COURT NO.13 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.15682-15683/2016
(Arising out of impugned final judgment and order dated 18/03/2016
in ARB. PETITION No.80/2015 and ARB. PETITION No.106/2015, passed
by the High Court Of Punjab & Haryana At Chandigarh)
M/S. COTTON CARE EXPORTS PVT. LTD. ETC. Petitioner(s)
VERSUS
UNITED INDIA INSURANCE COMPANY LTD. AND ANR. Respondent(s)
Date : 12/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Vineet Bhagat,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
These special leave petitions are dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2016.07.12
17:03:08 IST
Reason: