Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 172 in The Assam Excise Rules, 2016

172. Contractor to give notice of any plant.

- The contractor shall give to the officer-in-charge of the warehouses an inventory of all permanent apparatuses which he may intend to take into use and which were not entered in his original application not less than two clear working days before he uses any of them.