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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(3)The Government shall, at its cost, provide and maintain, proper road access (atleast 4 lanes), lay pipelines of adequate capacity for drinking water and sewerage, electric power lines of suitable capacity and redundant optical fibre connectivity, upto the site.