Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Dadra And Nagar Haveli - Subsection Section 13(2) in The Dadra And Nagar Haveli Act, 1961 (2)Any order under sub-section (1) may be made so as to be retrospective to any date not earlier than the appointed day.
