Himachal Pradesh High Court
Phool Chand vs . Nhai & Anr. on 1 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Phool Chand vs. NHAI & anr.
CWP No.5196/20221.8.2022 Present: Mr. B.M. Chauhan, Sr. Advocate with Mr. Amit Himalvi, Advocate, for the petitioner.
Mr. K.D. Shreedhar, Sr. Advocate with Ms. Sneh Bhimta, Advocate, for respondent No.1.
CWP No.5196/2022 & CMP No.10352/2022 Issue notice. Ms. Sneh Bhimta, Advocate, appears and waives service of notice on behalf of respondent No.1. Issue separate notice to respondent No.2 returnable for 3 rd August, 2022, on taking steps during the course of the day.
Reply/instructions be filed/obtained on or before the next date of hearing.
List on 3rd August, 2022.
CMP No.10353/2022 The application is disposed of with a direction to the applicant to file English translated copy of vernacular documents in issue, within a period of four weeks.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 1st August, 2022 (CS) ::: Downloaded on - 01/08/2022 20:12:20 :::CIS