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Calcutta High Court

Debjyoti Gupta vs Indiabulls Ventures Ltd on 3 January, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                    CS /122/2016

                                 DEBJYOTI GUPTA
                                       VS
                            INDIABULLS VENTURES LTD.

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR
    Date : 3rd January, 2025.

                                                                             Appearance:

                                                                 Mr. Shaunak Ghosh, Adv.
                                                                  Mr. Saptarshi Dutt, Adv.
                                                                             ..for plaintiff.

                                                             Mr. Deua Nand Mishra Adv.
                                                               Mr. P. Kumar Singh, Adv.
                                                                   Mr. H. Agarwal, Adv.
                                                                        ..for respondent.

The Court:- Adjourned to 16th January, 2025 for taking steps.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)