Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 3 January, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS /122/2016
DEBJYOTI GUPTA
VS
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 3rd January, 2025.
Appearance:
Mr. Shaunak Ghosh, Adv.
Mr. Saptarshi Dutt, Adv.
..for plaintiff.
Mr. Deua Nand Mishra Adv.
Mr. P. Kumar Singh, Adv.
Mr. H. Agarwal, Adv.
..for respondent.
The Court:- Adjourned to 16th January, 2025 for taking steps.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)