Section 44 in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
44. Transfer of service of certain employees. -
(1)As soon as may be after the appointed day, the State Government may, after consulting the Vice-Chancellor, direct, by general or special order, that such of the employees of the State Government as are specified in the order shall be transferred to the University with effect from such date as may be mentioned therein :Provided that no such order shall be issued in respect of any employee without the consent of such employee.(2)Persons referred to in sub-section (1) shall hold office under the University subject to such terms and conditions, not being less advantageous than what they were entitled to immediately before the appointed day, as may be determined by the University by Statutes.
