Gauhati High Court
Page No.# 1/4 vs The Union Of India And 5 Ors on 15 September, 2021
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/4
GAHC010123092021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1248/2021
GAUTAM SAIKIA AND ANR.
S/O. LT. PARAMANANDA SAIKIA, R/O. L. K. ROAD, KALIBARI, P.O., P.S.
TEZPUR, DIST. SONITPUR, ASSAM, PIN-784001, ASSAM.
2: AJITA SAIKIA
W/O. LT. PARAMANANDA SAIKIA
R/O. L. K. ROAD
KALIBARI
P.O.
P.S. TEZPUR
DIST. SONITPUR
ASSAM
PIN-784001
ASSAM
VERSUS
THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF PETROLEUM
AND NATURAL GAS, SHASTRI BHAWA, NEW DELHI-110001.
2:INDRADHANUSH GAS GRID LTD.
REP. BY ITS CHIEF EXECUTIVE OFFICER
HAVING ITS CORPORATE OFFICE AT CENTRAL MALL
5TH FLOOR
CHRISTIAN BASTI
G.S. ROAD
GUWAHATI-781005
KAMRUP (M)
ASSAM.
3:THE COMPETENT AUTHORITY
INDRADHANUSH GAS GRID LTD. HAVING ITS CORPORATE OFFICE AT
Page No.# 2/4
CENTRAL MALL
5TH FLOOR
CHRISTIAN BASTI
G.S. ROAD
GUWAHATI-781005
KAMRUP (M)
ASSAM.
4:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
DISPUR
GUWAHATI-781006
KAMRUP(M)
ASSAM.
5:THE DY. COMMISSIONER
SONITPUR TEZPUR
ASSAM
PIN-784001.
6:THE CIRCLE OFFICER
THELAMORA REVENUE CIRCLE TEZPUR
SONITPUR
ASSAM
PIN-784149
Advocate for the Petitioner : MR. A CHAMUAH
Advocate for the Respondent : SC, C G S C
Linked Case : WP(C)/3036/2021
GAUTAM SAIKIA AND ANR.
S/O. LT. PARAMANANDA SAIKIA
R/O. L. K. ROAD
KALIBARI
P.O.
P.S. TEZPUR
DIST. SONITPUR
ASSAM
PIN-784001
Page No.# 3/4
ASSAM.
2: AJITA SAIKIA
W/O. LT. PARAMANANDA SAIKIA
R/O. L. K. ROAD
KALIBARI
P.O.
P.S. TEZPUR
DIST. SONITPUR
ASSAM
PIN-784001
ASSAM.
VERSUS
THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF PETROLEUM AND NATURAL GAS
SHASTRI BHAWA
NEW DELHI-110001.
2:INDRADHANUSH GAS GRID LTD.
REP. BY ITS CHIEF EXECUTIVE OFFICER
HAVING ITS CORPORATE OFFICE AT CENTRAL MALL
5TH FLOOR
CHRISTIAN BASTI
G.S. ROAD
GUWAHATI-781005
KAMRUP (M)
ASSAM.
3:THE COMPETENT AUTHORITY
INDRADHANUSH GAS GRID LTD. HAVING ITS CORPORATE OFFICE AT
CENTRAL MALL
5TH FLOOR
CHRISTIAN BASTI
G.S. ROAD
GUWAHATI-781005
KAMRUP (M)
ASSAM.
4:THE STATE OF ASSAM
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
DISPUR
GUWAHATI-781006
KAMRUP(M)
ASSAM.
5:THE DY. COMMISSIONER
Page No.# 4/4
SONITPUR TEZPUR
ASSAM
PIN-784001.
6:THE CIRCLE OFFICER
THELAMORA REVENUE CIRCLE TEZPUR
SONITPUR
ASSAM
PIN-784149.
------------
Advocate for : MR. A CHAMUAH Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 5 ORS.
BEFORE THE HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA order 15.09.2021 On call, none entered appearance except Ms. M Barman, learned State counsel representing respondent no. 5 and Mr. L Sangtam, learned counsel for the respondent Nos. 2 and 3.
List after two weeks on a date to be fixed by the Registry.
JUDGE Comparing Assistant