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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(i) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(i)The form of agreement for contract farming and the manner in which a person shall enter into agreement with contract farming producer under section 24.