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[Cites 0, Cited by 0] [Section 230] [Entire Act]

Union of India - Subsection

Section 230(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)Loco pilots and Station Masters shall advise the Controller or the Centralized Traffic Control Operator of any known condition, or unusual circumstances which is likely to affect the safe and proper working of trains.